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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(d) in The Orissa Local Fund Service Rules, 1975

(d)[ Thirty-three per cent of the posts of Assistant Engineer shall be filled up by promotion from the cadre of Junior Engineers and the remaining sixty seven per cent of the posts by direct recruitment.] [Substituted vide SRO No. 658/99 Orissa Gazette Extraordinary No. 1210 dated 20.8.1999.]