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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(3)It shall [come into force on such date] [W.e.f. 1-7-1959 vide Notification No. 2712-1381-XIV, dated 23-6-1959.] as the State Government may, by notification, appoint.