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[Cites 0, Cited by 0] [Section 20(1A)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(1A)(ii) in Maharashtra Homoeopathic Practitioners' Act, 1960

(ii)entered in the register under sub-section (3) or (5) on or after the date of commencement of the Bombay Homoeopathic and Biochemic Practitioners' (Amendment) Act, 1985.]