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State of Punjab - Section

Section 15 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

15. Certificate of Health and Good Character.

- The direct appointment of every person to any post under the Corporation shall be subject to production by such person, of a medical certificate of fitness from a Chief Medical Officer or the Medical Officer of the Corporation and also a certificate acceptable to the Executive Director that he bears a good moral character.