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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(3)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)to exercise overall control of the planning and prosecution of research conducted by the Vishwavidyalaya excepting research done by students to meet degree requirement and by teachers of the Vishwavidyalaya to improve teaching ability.