Section 25(1) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(1)The Board shall consist of the following persons, namely :-]Ex-Officio Members(i)the Kulapti Chairman;(ii)the Secretary to Government, Madhya Pradesh-(a)Agriculture Department;(b)Finance Department;Members Nominated by the Kuladhipati(iii)two eminent agriculturists with background of agricultural research or education;(iv)two progressive farmers from the State;(v)one outstanding woman social worker having background of rural advancement;(vi)one eminent veterinary or Animal Husbandry scientist with experience of and interest in veterinary or Animal Husbandry research or education;Members Nominated by the State Government(vii)a distinguished industrialist or manufacturer having special knowledge in agricultural development;(viii)one eminent engineer preferably with agricultural engineering background;Members Elected by the Legislative Assembly(ix)three members from amongst members of the State Legislative Assembly to be elected by the State Legislative Assembly;Other Member(x)one representative of Indian Council of Agricultural Research to be nominated by the Director of that Council.
