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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1)(ix) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(ix)three members from amongst members of the State Legislative Assembly to be elected by the State Legislative Assembly;