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[Cites 0, Cited by 0] [Section 273(2)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(2)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)separate Telephone shall be provided between Gateman and station master of block stations on either side; wherever the Level Crossing Gate is common to Indian Railway and Dedicated Freight Corridor Railway lines, separate telephones shall be provided between Gateman and station masters on either side of both Dedicated Freight Corridor Railway and Indian Railway stations.