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[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(6)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The election notice shall be sent at least fifteen days prior to the date of the poll by one or more of the following modes, namely:- '
(i)by giving or tendering it to such member and if he is not found, by giving or tendering it to some adult member of Iris family under iris acknowledgement; or
(ii)by e-post; or
(iii)by publication in one or more local newspapers having circulation in the area of operation of the society and approved by the Government for the issue of Government advertisements: