59. Reservation of offices of Mayors and Presidents.
(1)The offices of the Mayors in the Municipal Corporations or of the Presidents in the Municipal Councils or Nagar Panchayats shall be reserved for the Scheduled Castes, Women and Backward Classes in the prescribed manner.(2)The offices of the Mayors and of the Presidents referred to in sub- section (1) shall be allotted to different Municipal Corporations and to different Municipal Councils or Nagar Panchayats, as the case may be, by the Government, in the prescribed manner.
