Calcutta High Court (Appellete Side)
Swajit Sankar Mookherjee vs Sri Goutam Ghosh & Ors on 17 October, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
17.10.2023 Court No. 19 Item no.56 CP C.O. No. 1705 of 2023 Swajit Sankar Mookherjee Vs. Sri Goutam Ghosh & ors. Mr. Somnath Roy Chowdhury Mr. Kanak Kiran Bandyopadhyay ......for the petitioner. Mr. Partha Pratim Roy Mr. Dyutiman Banerjee .....for the opposite parties. The interim order already passed on June 15, 2023, is reimposed.
Let the matter appear on February 2, 2024, under the heading 'To Be Mentioned'.
(Shampa Sarkar, J.)