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State of Jammu-Kashmir - Section

Section 2 in The Jammu and Kashmir Housing Board Act, 1976

2. It extends to whole of the State of Jammu and Kashmir.

(3)[ It shall come into force on such dates as the Government may, by notification in the Government Gazette, appoint.] [Enforced vide SRO-266 of 1976 w.e.f. 11th May, 1976.]