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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(3) in The Jammu and Kashmir Housing Board Act, 1976

(3)[ It shall come into force on such dates as the Government may, by notification in the Government Gazette, appoint.] [Enforced vide SRO-266 of 1976 w.e.f. 11th May, 1976.]