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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

(3)Library: (a) There shall be a central library which shall provide the latest editions of books pertaining to the speciality and allied subjects. In additions to this, the departmental library shall be equipped with the latest books in the subjects concerned. In case, the central library is shared with the medical college, there shall be provision for additional space and separate budget for the dental college.
(b)In addition to books and journals in the library, internet, CDs, audio-visual facilities should be available.
(c)Minimum 15-20 titles of renowned authors, 4-6 international journals of the concerned speciality, alongwith 8-10 volumes of back issues of atleast 3 international journals of the concerned speciality should be available.
(d)All the journals of the speciality and allied subjects shall be available out of which 50% should be in print form.
Note. All the existing dental institutions shall comply with these requirements except the land requirement of five acres within a period of three years from the date of publication of these regulations in the Official Gazette.Part - IV Staffing Pattern For Post-Graduate Course