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Union of India - Section

Section 13 in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

13. Migration.

- Under no circumstances, the migration or the transfer of students undergoing post-graduate Degree/Diploma shall not be permitted by the university or the authority. No inter-change of the speciality in the same institution or in any other institution shall be permitted after the date of the commencement of session.Part-III 14. Infrastructure And Functional Requirements.
(1)Space: In addition to the undergraduate functional, facilities, the following physical facilities shall be made available to start a post-graduate training programme, namely:-
(a)a minimum of 125 sq ft. area for each dental chair in the clinic. The area of the clinic shall be in accordance with the number of dental chairs required to be placed in the department;
(b)each department shall be equipped with a seminar hall, library, sterilization room, (800 to 1000 sq.ft.)
(2)Equipment: Each department shall have adequate number of standard equipments available in the market as approved by the ISI.The details of equipments specialities/unit wise is annexed as Schedule -VII to these regulations.
(3)Library: (a) There shall be a central library which shall provide the latest editions of books pertaining to the speciality and allied subjects. In additions to this, the departmental library shall be equipped with the latest books in the subjects concerned. In case, the central library is shared with the medical college, there shall be provision for additional space and separate budget for the dental college.
(b)In addition to books and journals in the library, internet, CDs, audio-visual facilities should be available.
(c)Minimum 15-20 titles of renowned authors, 4-6 international journals of the concerned speciality, alongwith 8-10 volumes of back issues of atleast 3 international journals of the concerned speciality should be available.
(d)All the journals of the speciality and allied subjects shall be available out of which 50% should be in print form.
Note. All the existing dental institutions shall comply with these requirements except the land requirement of five acres within a period of three years from the date of publication of these regulations in the Official Gazette.Part - IV Staffing Pattern For Post-Graduate Course