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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(a) in Punjab Intoxicants Licence and Sales Orders, 1956

(a)the above restrictions shall not apply to -
(i)Church authorities in Punjab for sacramental purposes; and
(ii)the possession of foreign liquor by the Governor of Punjab and to that of imported liquor by the diplomatic staff of a foreign embassy located in the State of Punjab: