Gujarat High Court
Icici Lombard General Insurance Co Ltd vs Minakshi Shantilal Valand(Sharma), ... on 2 August, 2021
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Vaibhavi D. Nanavati
C/FA/1792/2020 ORDER DATED: 02/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1792 of 2020
With
R/FIRST APPEAL NO. 2222 of 2020
With
CIVIL APPLICATION (FOR WITHDRAWAL/DISBURSEMENT OF AMOUNT)
NO. 1 of 2021
In R/FIRST APPEAL NO. 2222 of 2020
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, PUNE
Versus
THAKOR JAYANTIBHAI PIRAJI
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Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
MR H M SHAH(3997) for the Defendant(s) No. 1,2
MR PARESH M DARJI(3700) for the Defendant(s) No. 6
MS KIRTI S PATHAK(9966) for the Defendant(s) No. 3
RULE SERVED(64) for the Defendant(s) No. 5
UNSERVED EXPIRED (R)(69) for the Defendant(s) No. 4
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CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 02/08/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) Ms. Vibhuti Nanavati, the learned counsel appearing for the appellant in the First Appeal No.1792 of 2020 is on a leave note. Post this matter on 9th August 2021.
(J. B. PARDIWALA, J) (VAIBHAVI D. NANAVATI,J) CHANDRESH Page 1 of 1 Downloaded on : Sun Aug 22 22:15:01 IST 2021