Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(2)(i) in Tamil Nadu Combined Development and Building Rules, 2019 (i)The registered person shall provide the information and undertaking for the work undertaken by him in the forms prescribed by the competent authority.