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Himachal Pradesh High Court

Suman Sharma vs . Sanjeev Kumar Sharma on 7 April, 2025

Bench: Tarlok Singh Chauhan, Sushil Kukreja

Suman Sharma vs. Sanjeev Kumar Sharma CMP(M) No.425 of 2025 07.04.2025 Present: Mr. Suneet Goel, Senior Advocate with Mr.Anant Hansretta, Advocate for the applicant.

Issue notice to the respondent, returnable for 19th May, 2025. Steps be taken within three days.



                                             ( Tarlok Singh Chauhan )
                                                        Judge

             April 07, 2025                        ( Sushil Kukreja )
                (naveen)                                Judge