Madhya Pradesh High Court
Sharda Gupta vs Union Of India on 17 May, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 738 of 2024 (SHARDA GUPTA AND OTHERS Vs UNION OF INDIA AND OTHERS) Dated : 17-05-2024 Shri Himanshu Mishra - Advocate for the petitioners.
Heard on I.A No. 6353/2024, which is an application for amendment in the petition.
On due consideration the application is allowed. Let amendment be carried out within three working days.
List in he next week after incorporation of amendment.
(MANINDER S. BHATTI) JUDGE VKT Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 5/20/2024 4:38:15 PM