Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(1)A Government servant shall be entitled to medical attendance and treatment free of charge in accordance with provisions of these rules.