Section 3 in Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007
3. Extent of application.
- These Regulations shall apply to the intra State trading conduct by -(a)an intra-State trading licensee.(b)a distribution licensee including deemed licensee for trading its surplus power to any trader or inter-mediatory, after meeting its requirement of obligation to supply within its area of supply.(c)a generating Company including CPP for trading its surplus power to any trader or inter-mediatory, after meeting its contractual obligation for supply of power to distribution licensees, open access consumers etc.
