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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007

(b)a distribution licensee including deemed licensee for trading its surplus power to any trader or inter-mediatory, after meeting its requirement of obligation to supply within its area of supply.