Section 8 in The First Statute under the Assam Agricultural University Act, 1968
8. In exercise of his duties under Section 22(1) the Registrar shall. - (a) Issue notices and maintain the minutes of all meetings of the Academic Council and Board of Management and of Committee appointed by them ;
(b)conduct the official correspondences of the Academic Council and the Board.(c)be responsible for admission of students to the University including the supervision of the entrance examination, if any ;(d)be responsible for registration of students of the University;(e)be responsible for maintaining a register of all degrees, diplomas conferred by the University ;(f)be responsible for maintaining all student's records ;(g)obtain the grades of the students from the teachers and issue trimestor report and transcripts ;(h)perform such other duties and functions as are assigned to him by the Vice-Chancellor;(i)execute all process connected with the election of members of the Board.Powers & Duties of the Comptroller
