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[Cites 0, Cited by 0] [Section 6G] [Entire Act]

State of Haryana - Subsection

Section 6G(1) in The Punjab Agricultural Produce Markets Act, 1961

(1)The assets and liabilities of Committee of the original market area shall in accordance with the provisions of the Act be apportioned by the State Government between several Committees of the new market ares newly constituted.