Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act] Union of India - Subsection Section 13(5)(b) in The National Green Tribunal (Practices and Procedure) Rules, 2011 (b)copies of the documents relied upon by the applicant or appellant, as the case may be, and referred to in the application or appeal;