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Himachal Pradesh High Court

Shikha Sharma vs . State Of H.P & Ors. on 21 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Shikha Sharma vs. State of H.P & Ors.

CWP No.4626/2021

A 21.6.2022 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Ms. Suchitra Sen, Advocate, for respondent No.3.

Mr. Ravi Kant, Jr. Assistant present in person alongwith the records.

Respondent No.3 has produced the records which would go to indicate that in case the petitioner has awarded marks, as claimed in the instant petition, she will fall in the zone of selected candidates. As prayed for, list on 5th July, 2022.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 21st June 2022 (CS) ::: Downloaded on - 21/06/2022 20:06:50 :::CIS