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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Mizoram - Subsection

Section 29(2) in The Mizoram Aided College Employees Rules, 1990

(2)Notwithstanding such repeal, anything done or action taken before the commencement of these rules shall be construed as validly done or taken under corresponding provisions of these rules.