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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(d) in Punjab Travel Professionals Regulation Rules, 2013

(d)"N.R.I." means a person as defined in the Punjab State Commission for Non-Resident Indians Act, 2011 (Punjab Act No. 33 of 2011);