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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1) in Punjab Travel Professionals Regulation Rules, 2013

(1)In these: rules, unless the context otherwise requires:-
(a)"Act" means the Punjab Prevention of Human Smuggling Act, 2012;
(b)"Form" means the form, appended to these rules;
(c)"IATA" means the International Air Transport Association;
(cc)[ "IELTS" means the International English Language Testing System;] [Inserted by Notification No. G.S.R.49/P.A.2/2013/S.18/Amd.(1)/2014, dated 16.9.2014 (w.e.f. 20.8.2013).]
(d)"N.R.I." means a person as defined in the Punjab State Commission for Non-Resident Indians Act, 2011 (Punjab Act No. 33 of 2011);
(e)"TAAI" means the Travel Agents Association of India; and
(f)"TAFI" means the Travel Agents Federation of India.