Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Jammu-Kashmir - Subsection Section 35(4) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (4)The Executive Engineer may either approve the scheme as recommended by Assistant Executive Engineer or in such modified form as he may consider fit.
