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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(13)(b) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(b)reject the application for reasons to be recorded in writing, if such application is not in accordance with the provisions of the Act and the Rules and Regulations made thereunder or the provisions of any other law for the time being in force: