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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Central Reserve Police Force Rules, 1955

(3)
(a)There shall be a Central Training College with a Prinicpal and an Assistant Principal as its superior officer.
b The Principal and the Assistant Principal shall be equal in rank and status to, and shall exercise the administrative, disciplinary, finacial and other powrs of the Commandant and the Company Commanders respectively.B. Single Battalion.