Section 5 in The Rules for Grant of Interest Free Loans for Construction & Repairing of Houses to Scheduled Castes, Scheduled Tribes and Denotified Tribes and Nomedic Tribes in Rajasthan, 1970
5. Eligibility for loan.
- Loans will be advanced to:-(i)Persons belonging to S.C., S.T., D.T. or N.T. who are bonafide residents of Rajasthan.(ii)This loan can also be sanctioned to persons who have obtained Government Loan or a loan from L.I.C. for construction of houses under any other scheme.
