Himachal Pradesh High Court
Vikas Sharma vs . Hemant Sharma on 19 September, 2023
Author: Virender Singh
Bench: Virender Singh
Vikas Sharma vs. Hemant Sharma .
C.S. No. 22 of 2023 19.09.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Neeraj Sharma, Advocate for the plaintiff.
Mr. R.K. Bawa, Senior Advocate with Mr. Nimish Gupta, Advocate for the defendant.
of C.S. No. 22/2023 & OMP No. 164/2023 Rejoinder/replication not filed. Let the needful rt be done on or before the next date of hearing.
List on 17th October, 2023. Interim order to continue.
OMP Nos. 369 & 370 of 2023 Learned counsel for the plaintiff/non-applicant sought time to file reply to these applications. Let the needful be done on or before the next date of hearing.
List on the date already fixed.
September 19, 2023 ( Virender Singh )
(naveen) Judge
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