Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 429] [Entire Act] State of Kerala - Subsection Section 429(c) in Kerala Municipality Act, 1994 (c)cut and trim any hedge or tree overhanging the said street and obstructing it or the view of traffic or causing it damage; or
