429. Fencing of buildings or lands and printing of hedges and trees.
- The Secretary may, by notice, require the owner or occupier of any building or land near a public street to-(a)fence the same to the satisfaction of the Secretary.; or(b)trim or prune any hedges bordering on the said street so that it may not exceed such height from the level of the adjoining road-ways as the Secretary may determine; or(c)cut and trim any hedge or tree overhanging the said street and obstructing it or the view of traffic or causing it damage; or(d)lower an enclosing wall or fence which by reason of its height and situation obstructs the view of the traffic so as to cause danger.
