Section 18 in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
18. Award of certificate.
(1)Certificate of completion of elementary education shall be awarded by the Headmaster/Head teacher of the school at school level within one month from completion of elementary education by the children.(2)The certificate referred to in sub- rule (1) shall contain the entries on the basis of pupil related record of the child.Part-8 Protection of Rights of Children
