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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(2) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The certificate referred to in sub- rule (1) shall contain the entries on the basis of pupil related record of the child.Part-8 Protection of Rights of Children