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[Cites 0, Cited by 0] [Section 24] [Entire Act]

UT Chandigarh - Subsection

Section 24(5) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(5)The President may, for special reasons sanction journeys by air not otherwise admissible by members of the Institute, Governing Body, standing or ad-hoc committee. For such journeys, travelling allowance shall be paid at the rates admissible to Grade I officers of the Central Government.