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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Bengal Presidency - Subsection

Section 76(d) in Police Regulations, Bengal , 1943

(d)Ordinarily the Superintendent or the head of the office shall not make an entry in such book, except under clausal (c)(v) above, unless he has been at least six months in the district or in charge of the office or has already formed a definite opinion regarding the work or character of the officer or clerk.