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State of Tamilnadu - Section

Section 5 in The Tamil Nadu Municipal Corporations Engineering and Water Supply Subordinate Service Rules, 1996

5. Ratio between direct recruitment and promotion.

- When appointment to a category of post is to be made by direct recruitment and by promotion, the appointment shall be made according to the following ratio-
    Direct recruitment Promotion
Category 2 Technical Assistant 1 2
Category 3 Skilled Assistant (Grade I) 1 2
Category 4 Skilled Assistant (Grade II) 1 1
If no qualified persons are available for appointment to a post by promotion in a particular year, such vacancies shall be filled up by direct recruitment.