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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)The Director of Extension appointed under sub-section (1) of section 18, shall beresponsible for dissemination of such information and planning and execution of programmes of extension work based upon the results onresearch.