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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 1(3) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(3)It shall come into force on such date as the State Government may, by notification in Official Gazette, appoint and different dates may be appointed for different areas and for different sections of this Act.