Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 77] [Entire Act] Union of India - Subsection Section 77(a) in Finance Act, 1999 (a)in sub-section (1), the words and figures "section 193" or, at both the places where they occur, shall be omitted;
