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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(q) in The Chennai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2008

(q)"Temporary Employee" means an employee holding a temporary post or officiating in a permanent post or on probation in his appointment in the service of the Board.