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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The seating plan shall be displayed at prominent places for the convenience of candidates, particularly on the main gate of entrance in the Test Centre and only such supervisory staff will be put on duty who fulfill the conditions contained in Form II to V annexed with these regulations and provide the necessary certificate on prescribed Form to the Control Room Incharge appointed by the BOPEE.