Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 30A in The Punjab Land Revenue Rules 30A. to 30B. [ - ] [Rules 30-A and 30-B (relating to Himachal areas) omitted, vide GSR 58/PA/17/87/ Sections 17 and 28/Amd. (II)/ 80 dated 11-7-1980.]
