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Union of India - Section

Section 25 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

25. Panel of approved candidates for appointment.

- The Selection Committee, may recommended, in the order of merit, as adjusted by it, the names of the selected candidates to be kept in the panel for consideration for appointment to posts earmarked for direct recruits. Such a panel would normally be valid for a period of 12 months from the date on which it is finalised. In any case, it should cease to be in force on the expiry of a period of one year and six months from the date on which it is finalised or when a fresh panel is prepared, whichever is earlier.