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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xiii) in The Faridabad Complex Water-Supply Bye-laws

(xiii)"House" means dwelling house, whether a private dwelling house or not, and includes any part of a building if that part is occupied as a separate dwelling house or any land to which water from the waterworks is supplied.